KISHORE K. MANDAL,. MADHURESH PRASAD
28 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 28 |
Disposal nature
| DISMISSED | 15 |
| ALLOWED | 8 |
| DISPOSED | 4 |
| WITHDRAWN | 1 |
Recent judgments
- Anil Singh v. The State Of Bihar — Patna High Court (2017-12-13)
- Pawan Singh @ Jai Prakash Singh @ Jai Prakash v. The State Of Bihar — Patna High Court (2017-12-13)
- Guddu Singh v. The State Of Bihar — Patna High Court (2017-12-13)
- Paras Nath Singh v. The State Of Bihar — Patna High Court (2017-11-21)
- Dablu Singh v. The State Of Bihar — Patna High Court (2017-11-16)
- Chandeshwar Paswan v. The State Of Bihar — Patna High Court (2017-10-30)
- Nagay Mandal v. The State Of Bihar — Patna High Court (2017-10-18)
- Bablu Mandal v. The State Of Bihar — Patna High Court (2017-10-18)
- Ramesh Sah and Anr. v. The State Of Bihar — Patna High Court (2017-10-17)
- Ajit Kumar v. The State Of Bihar — Patna High Court (2017-10-17)
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