LexKISHORE K. MANDAL
8,282 recorded High Court judgment(s) · 2012–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 8282 |
Disposal nature
| DISPOSED | 2581 |
| DISMISSED | 1842 |
| BAIL GRANTED | 1289 |
| WITHDRAWN | 799 |
| REJECTED | 778 |
| ALLOWED | 571 |
| D.F.D. FOR NON APPEARANCE | 382 |
| DISPOSAL WITH OBSERVATION | 26 |
Recent judgments
- Binod Paswan @ Binod Dilwar v. The State Of Bihar — Patna High Court (2018-01-19)
- Ramesh Kumar Ray and Ors v. State Of Bihar and Anr — Patna High Court (2018-01-19)
- Vikram Kumar @ Rama v. The State Of Bihar — Patna High Court (2018-01-18)
- Ajay Yadav and Ors v. The State Of Bihar — Patna High Court (2018-01-18)
- Yogendra Prasad and Ors v. The State Of Bihar — Patna High Court (2018-01-18)
- MUNINDRA PRASAD v. The State Of Bihar — Patna High Court (2018-01-18)
- Birendra Kumar Singh @ B. K. Singh @ Ajeet Kumar Singh v. The State Of Bihar — Patna High Court (2018-01-18)
- Rahul Kumar @ Rahul Modi v. The State Of Bihar — Patna High Court (2018-01-18)
- Sanjay Kumar and Anr v. The State Of Bihar — Patna High Court (2018-01-18)
- Kavita Devi v. The State Of Bihar — Patna High Court (2018-01-18)