KISHORE C. SANT, ABASAHEB D. SHINDE

163 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• CHANDRAKANT DAMODHAR THORAT AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-17)
• SACHIN JANARDHAN WAGHMARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-17)
• DEVANSH BALAJI BHUSE THROUGH GUARDIAN KOMAL BALAJI BHUSE v. THE STATE OF MAHARASHTRA THROUGH ITS SUB DIVISIONAL OFFICER — Bombay High Court (2025-12-17)
• ANKUSH TRYAMBAK JARHAD AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-17)
• ABDUL KADARBIN SAYED v. THE STATE OF MAHARASHTRA THROUGH GOVERNMENT PLEADER AND OTHERS — Bombay High Court (2025-12-17)
• YOGESH SURESH SHRINGARE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-17)
• VAISHNAVI BALAJI BHUSE THROUGH GUARDIAN KOMAL BALAJI BHUSE v. THE STATE OF MAHARASHTRA THROUGH ITS SUB DIVISIONAL OFFICER LATUR — Bombay High Court (2025-12-17)
• ABDUL MUJEEB ABDUL WAHAB v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-17)
• NITIN BHAGWANRAO KATWATE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-17)
• SAURABH VALMIK SHIRSATH AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-17)