KISHORE C. SANT

11,278 recorded High Court judgment(s) · 2019–2025

Courts

Bombay High Court

11278

Admitted/Allowed/Granted/Rule Absolute	4401
DISPOSED OFF	3984
Disposed Off	1223
DISMISSED	460
APPLICATION ALLOWED	408
Withdrawn	284
PARTLY ALLOWED AND PARTLY DISMISSED	189
DELAY CONDONATED/REJECTED.	156

MOHAN BHURAO GANGE AND ANOTHER v. BAHADURSAHEB MOHIDDIN SHAIKH AND OTHERS — Bombay High Court (2025-12-19)
ASHOK BABURAO GAIKWAD v. THE ADDITIONAL DIVISIONAL COMMISSIONER AURANGABAD AND OTHERS — Bombay High Court (2025-12-19)
KISHOR KASHINATH PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-19)
VINAYAK ADARSHA CO OPERATIVE HOUSING SOCIETY LTD AURANGABAD THORUGH CHAIRMAN/SECRETARY v. INDUMATI LAXMINARAYAN WADKAR AND OTHERS — Bombay High Court (2025-12-19)
ANIL UMRAO GOTE v. KISHOR KASHINATH PATIL AND OTHERS — Bombay High Court (2025-12-19)
SAKHAHARI DADA JADHAV AND OTHERS v. THE UNION OF INDIA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-12-18)
Bhagyashree Sanket Deshmukh @ Bhagashree pandharinath wagh v. SANKET PRAKASH DESHMUKH — Bombay High Court (2025-12-18)
ASHABAI DINESH HENGADE AND ORS v. DILIP DNYANESHWAR SHINDE AND ANR — Bombay High Court (2025-12-18)
Sou Sarala wo Ajay Ghoderao v. Shri Ajay Bhausaheb Ghoderao — Bombay High Court (2025-12-18)
KIRTI HEMCHANDRA PATIL v. HEMCHANDRA RAVINDRANATH PATIL — Bombay High Court (2025-12-18)