KIRTI SINGH

5,276 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• SUKHWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• BALJEET KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SHASHI v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• PIYUSH KAPOOR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• AKASHDEEP ALIAS AKASH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• NIKHIL AGGARWAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• PARDEEP KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• SXXXX(NAME WITHHELD) v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAKESH NEGI v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• AMIT KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)