KIRAN ANAND LALL

78 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• PREM LATA NAYAR AND ANR. v. M/S GOYAL KNITWEARS LTD. AND ANR. — Punjab & Haryana High Court (2007-08-06)
• WARYAM SINGH v. BAMBELI CO-OP AGRICULTURAL SERVICE SOC. — Punjab & Haryana High Court (2007-07-11)
• PARMOD KUMAR v. KULWANT KAUR — Punjab & Haryana High Court (2007-03-02)
• M/S TUSRI SECURITY AGENCY v. GOVT. OF INDIA AND ORS. — Punjab & Haryana High Court (2007-03-01)
• SANJAY BHATI v. STATE OF HRY. — Punjab & Haryana High Court (2007-01-23)
• SHEELA DEVI AND ORS. v. SUNHERI AND ORS. — Punjab & Haryana High Court (2007-01-22)
• DHARAMVIR v. KRISHAN KUMAR — Punjab & Haryana High Court (2007-01-19)
• VISHNU DUTT v. SURESH KUMAR — Punjab & Haryana High Court (2007-01-18)
• GURDEV KAUR v. RACHHPAL SINGH AND ORS. — Punjab & Haryana High Court (2007-01-18)
• GORDHAN v. HIRDEY RAM AND ANR. — Punjab & Haryana High Court (2007-01-16)