LexKHATIM REZA,. CHAKRADHARI SHARAN SINGH
107 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 107 |
Disposal nature
| ALLOWED | 45 |
| DISMISSED | 35 |
| WITHDRAWN | 9 |
| DISPOSED | 7 |
| D.F.D. FOR NON APPEARANCE | 4 |
| PARTLY ALLOWED (DISPOSAL) | 4 |
| DISMISS FOR NON-PROSECUTION | 2 |
| ABATED | 1 |
Recent judgments
- AMIT KUMAR SHARMA @ AMIT KUMAR v. The State of Bihar — Patna High Court (2024-02-02)
- Surendra Ravidas v. The State Of Bihar — Patna High Court (2024-02-02)
- Rajesh Ravidas v. The State Of Bihar — Patna High Court (2024-02-02)
- LALDEO SAH @ LALDEV SAW v. THE STATE OF BIHAR — Patna High Court (2024-01-12)
- SANJAY RAM @ ABHAY v. UNION OF INDIA THROUGH D.G. NIA, NEW DELHI. — Patna High Court (2022-12-21)
- Ravindra Prasad v. The State Of Bihar — Patna High Court (2022-12-21)
- Pappu Singh v. The State Of Bihar — Patna High Court (2022-12-21)
- Sweta Devi v. The State Of Bihar — Patna High Court (2022-12-21)
- ARVIND SINGH v. The State of Bihar — Patna High Court (2022-12-21)
- SANJEEV KUMAR @ SANJEEV RAI v. The State of Bihar through Principal Secretary, Home Department, Govt. of Bihar, Patna. — Patna High Court (2022-12-21)