LexKHATIM REZA
5,386 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5386 |
Disposal nature
| BAIL GRANTED | 3499 |
| ALLOWED | 739 |
| DISMISSED | 315 |
| WITHDRAWN | 253 |
| DISPOSED | 204 |
| BAIL REJECTED | 156 |
| REJECTED | 113 |
| CONVERTED | 67 |
Recent judgments
- Abhay Pratap Singh v. Anand Kishore Singh — Patna High Court (2026-05-15)
- Ramesh Kamti v. The State of Bihar — Patna High Court (2026-05-15)
- Naresh Mohan Mishra v. The State of Bihar — Patna High Court (2026-05-15)
- Ramashish Sharma v. The State of Bihar — Patna High Court (2026-05-15)
- Prabhat Kumar @ Sonu Gupta v. The State of Bihar — Patna High Court (2026-05-15)
- The National Insurance Company Limited, v. Sita Devi alias Most. Sita Kuwar — Patna High Court (2026-05-14)
- Sharda Devi v. Saukhilal Sah and Ors — Patna High Court (2026-05-14)
- Parwati Devi v. Lal Mani Devi — Patna High Court (2026-05-14)
- Gayatri Devi v. The State of Bihar — Patna High Court (2026-05-14)
- Jhabulal Yadav @ Jhabulal Rai v. The State of Bihar — Patna High Court (2026-05-14)