LexKH NOBIN SINGH, LANUSUNGKUM JAMIR
72 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 72 |
Disposal nature
| Disposed Off | 45 |
| Dismissed | 15 |
| Allowed | 7 |
| Closed | 2 |
| Withdrawn | 2 |
| Infructuous | 1 |
Recent judgments
- SANGLAKPAM ROMI DEVI v. DISTRICT MAGISTRATE IMPHAL EAST AND 2 ORS — Manipur High Court (2021-09-06)
- SANGLAKPAM ROMI DEVI v. THE DISTRICT MAGISTRATE IMPHAL EAST AND 2 ORS — Manipur High Court (2021-09-06)
- THOKCHOM HEMCHANDRA MEETEI AND ANOTHER v. THE STATE OF MANIPUR AND ANOTHER — Manipur High Court (2021-08-31)
- YENGKHOM JIVAN SINGH AND 5 OTHERS v. MANIPUR PUBLIC SERVICE COMMISSION AND ANOTHER — Manipur High Court (2021-08-31)
- XXX v. MANIPUR PUBLIC SERVICE COMMISSION AND 108 ORS — Manipur High Court (2021-08-02)
- YENGKHOM JIVAN SINGH AND ORS v. STATE OF MANIPUR AND ORS — Manipur High Court (2020-12-17)
- YENGKHOM JIVAN SINGH AND ORS v. MPSC AND ORS — Manipur High Court (2020-12-17)
- THE STATE OF MANIPUR AND ANR v. LAISHRAM DEBAN SINGH AND 34 ORS — Manipur High Court (2020-12-17)
- STATE OF MANIPUR AND ANR v. KHOMDRAM RANJAN SINGH AND 101 ORS — Manipur High Court (2020-12-17)
- STATE OF MANIPUR v. YUMLEMBAM SURJIT SINGH AND 101 ORS — Manipur High Court (2020-12-17)