LexKH NOBIN SINGH
1,564 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 1564 |
Disposal nature
| Disposed Off | 698 |
| Allowed | 368 |
| Withdrawn | 150 |
| Dismissed | 112 |
| Closed | 95 |
| Disposed of with direction | 58 |
| Infructuous | 48 |
| Dismissed as withdrawn | 8 |
Recent judgments
- NENGKHOCHONG MISAO AND ANR v. GYAN PRAKASH AND 3 ORS — Manipur High Court (2021-12-23)
- SMT. KHANGEMBAM KAMALALAKSHMI DEVI v. MANIPUR PUBLIC SCHOOL SOCIETY AND ANOTHER — Manipur High Court (2021-12-22)
- WAHENGBAM HARENDRAJIT SINGH AND 9 OTHERS v. STATE OF MANIPUR AND 2 OTHERS — Manipur High Court (2021-12-22)
- YUMNAM SHIVACHARAN SINGH AND 2 OTHERS v. STATE OF MANIPUR AND 3 OTHERS — Manipur High Court (2021-12-22)
- MAYENGBAM TOMCHA SINGH v. STATE OF MANIPUR AND ANR — Manipur High Court (2021-12-22)
- Y. DEVENDRO SINGH v. MANIPUR LEGISLATIVE ASSEMBLY — Manipur High Court (2021-12-22)
- K. HEMCHANDRA SINGH AND 14 OTHERS v. STATE OF MANIPUR AND ANOTHER — Manipur High Court (2021-12-22)
- STATE OF MANIPUR AND ANOTHER v. WAHENGBAM HARENDRAJIT SINGH AND 10 OTHERS — Manipur High Court (2021-12-22)
- MS. NGANGOM INDIRA DEVI v. STATE OF MANIPUR AND 3 OTHERS — Manipur High Court (2021-12-22)
- REBIKA SOIBAM CHANU AND ANOTHER v. STATE OF MANIPUR AND 4 OTHERS — Manipur High Court (2021-12-21)