KH NOBIN SINGH
277 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 277 |
Disposal nature
| Disposed Off | 108 |
| Allowed | 51 |
| Dismissed | 48 |
| Closed | 39 |
| Disposed of with direction | 7 |
| Dismissed as withdrawn | 7 |
| Withdrawn | 5 |
| Infructuous | 5 |
Recent judgments
- MAYENGBAM (O) DEBALA LEIMA v. J SURESH BABU, IAS AND ANOTHER — Manipur High Court (2021-12-20)
- NATIONAL HIGHWAYS INFRASTRUCTURES DEVELOPMENT CORPORATION LIMITED (NHIDCL) AND ANOTHER v. H. NGAUNING AND 7 OTHERS — Manipur High Court (2021-12-03)
- IN RE NON MAINTENANCE OF BT PARK, IMPHAL v. STATE OF MANIPUR — Manipur High Court (2021-12-01)
- STATE OF MANIPUR AND ORS v. PHANDOMBAM DONA SINGH AND ANR — Manipur High Court (2021-11-30)
- STATE OF MANIPUR AND ANR v. KH KESHO SINGH — Manipur High Court (2021-11-29)
- STATE OF MANIPUR AND ANOTHER v. KH. KESHO SINGH — Manipur High Court (2021-11-29)
- LATE SHRI N LEIYE v. AJAY KUMAR BHALLA — Manipur High Court (2021-11-23)
- AJAY KUMAR BHALLA v. LATE N. LEIYE — Manipur High Court (2021-11-23)
- SMT. TAKHELLAMBAM (ONGBI) BHEIGYABATI DEVI v. SHRI DEVESH DEVAL, IAS AND ANR — Manipur High Court (2021-11-19)
- SARANGTHEM INDIRA DEVI v. MANIPUR UNIVERSITY AND 2 ORS — Manipur High Court (2021-11-19)
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