LexKESANG DOMA BHUTIA
423 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 423 |
Disposal nature
| DISPOSED | 327 |
| DISMISSED | 64 |
| ALLOWED | 14 |
| DISMISSED FOR NON PROSECUTION | 4 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED FOR DEFAULT | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- ASHALATA DEY & ANR v. SANKAR PRASAD DEY & ANR — Calcutta High Court (2022-05-04)
- ASHALATA DEY & ORS v. SANKAR PRASAD DEY & ANR — Calcutta High Court (2022-05-04)
- GOURI REALS & PROPERTIES v. GHANI KHAN & ANR — Calcutta High Court (2022-05-02)
- SHABARI GHOSH v. SAMRAT NANDI — Calcutta High Court (2022-05-02)
- BRATATI DEY v. DEBASISH HUI — Calcutta High Court (2022-05-02)
- M/S UNTAG FASHIONS PVT LTD AND ORS v. UCO BANK ,KOL MAIN RETAIL BRANCH AND ANR — Calcutta High Court (2022-05-02)
- M/S UNTAG FASHIONS PVT LTD AND ORS v. UCO BANK KOLKATA MAIN RETAIL BRANCH AND ANR — Calcutta High Court (2022-05-02)
- SUVRA DAS BOSE ALIAS SUVRA DAS BOSE v. SOUMOJIT BOSE — Calcutta High Court (2022-05-02)
- ANASMITA MUKHERJEE v. RANENDRA NARAYAN MUKHERJEE — Calcutta High Court (2022-05-02)
- ARKA BHATTACHARYA v. ARADHANA BHATTACHARYA — Calcutta High Court (2022-04-29)