KAUSHIK GOSWAMI

166 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

166

Allowed	64
Disposed Of	44
Dismissed	22
Dismissed on withdrawal with liberty to approach again	10
Rejected	8
Closed	8
WITHDRAWN	4
Dismissed As infractuous	3

Sh. Lalzarzova v. The State of Mizoram — Gauhati High Court (2026-05-26)
Sh. Zorammawia v. The State of Mizoram and Anr. — Gauhati High Court (2026-05-26)
Sh. Hosen Ali v. The State of Mizoram — Gauhati High Court (2026-05-25)
Sh. Rohmingliana v. The State of Mizoram and Anr. — Gauhati High Court (2026-05-25)
Sh. P.C Ramnunmawia v. The State of Mizoram r/b Secretary to Govt. of Mizoram, Home Dept. — Gauhati High Court (2026-05-24)
The State of Mizoram (Through Mizoram Lokayukta), Aizawl v. Sh. J. Lalhmingliana — Gauhati High Court (2026-05-24)
Sh. Joseph Lalrindika v. The State of Mizoram — Gauhati High Court (2026-05-21)
Smt. Saichhingpuii v. The State of Mizoram and 2 Ors. — Gauhati High Court (2026-05-20)
Sh. B. Hmangaihsanga v. The State of Mizoram r/b the Chief Secy. to the Govt. of Mizoram and 4 Ors. — Gauhati High Court (2026-05-20)
The Northeast Frontier Railway and Anr. v. The State of Mizoram and 14 Ors. — Gauhati High Court (2026-05-18)