KAUSHIK GOSWAMI

27 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SHRI. KHONSAO LOTHA AND 37 ORS v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-11-14)
• SMTI. YIZANO v. SHRI J. ALAM, IAS AND 8 ORS — Gauhati High Court (2024-11-14)
• SHRI TEMSUKABA v. SHRI SENTIYANGER IMCHEN (IAS) AND 2 ORS — Gauhati High Court (2024-11-14)
• SHRI. M.MOANUNGBA AND 15 ORS v. SHRI. KESONYU YHOME,IAS AND ANR — Gauhati High Court (2024-11-14)
• MOHAMMED ABDUL HAFIZ CHOUDHURY v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2024-11-12)
• THE STATE OF NAGALAND AND 3 ORS v. SMTI MEYATOLA — Gauhati High Court (2024-11-12)
• SHRI NIAZ AHMED, v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2024-11-12)
• THE UNION OF INDIA AND 2 ORS v. M/S B N SHARMA AND 3 ORS — Gauhati High Court (2024-11-11)
• THE UNION OF INDIA AND 2 ORS v. M/S B N SHARMA AND 3 ORS — Gauhati High Court (2024-11-11)
• SHRI SALIKUR RAJA KHAN v. THE JAME MASJID COMMITTEE, DIMAPUR AND 19 ORS — Gauhati High Court (2024-11-08)