KAUSHIK GOSWAMI

186 recorded High Court judgment(s) · 2024–2026

Courts

Gauhati High Court

186

Disposed Of	111
Dismissed	42
Allowed	28
Dismissed As infractuous	2
Dismissed On withdrawal no order for such liberty	2
Dismissed on withdrawal with liberty to approach again	1

TAMIZUDDIN AHMED v. THE STATE OF ASSAM AND 7 ORS. — Gauhati High Court (2026-01-28)
RANJIT KUMAR PEGU v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2025-10-23)
THE UNION OF INDIA v. JAYANTI KALITA — Gauhati High Court (2025-05-08)
SANJAY KUMAR JALAN v. HARISH GUPTA — Gauhati High Court (2025-05-08)
MIACHAND ALI v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2025-05-08)
PULENDRA NATH PATHAK v. THE STATE OF ASSAM AND ORS. — Gauhati High Court (2025-05-08)
SUMIT DAS v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2025-05-08)
JAHIRUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2025-05-08)
PARAN CHANDRA DEKA v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2025-05-08)
DR. RAJIB DAS v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-05-07)