KAUSHAL JAYENDRA THAKER,VIVEK VARMA

119 recorded High Court judgment(s) · 2020–2022

Courts

Allahabad High Court

119

Disposed off/Decided on merits	82
Allowed/Partly Allowed on merits	18
Dismissed on merits	15
Dismiss other than merit(DD/Non Prosec./Abated)	4

UNITED INDIA INSURANCE CO. LTD. v. SMT. VIMLA DEVI and 6 OTHERS — Allahabad High Court (2022-02-25)
SONU KUMAR YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-25)
SUNIL DUTT v. VISHWANATH LAL — Allahabad High Court (2022-02-11)
Ankur Singh v. M/S Shree Krishna Cattle Feed Industries — Allahabad High Court (2022-02-11)
KARTIK GUPTA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-02-11)
GAJENDAR SINGH v. HAR BHAJAN LAL BIRDI AND OHTERS — Allahabad High Court (2022-02-11)
TANNERY AND FOOTWEAR CO. STAFF WELFARE ASSOCIATION v. T. RUDRA AND OTHERS — Allahabad High Court (2022-02-11)
SMT. UPASANA AND 4 OTHERS v. NATIONAL INSURANCE COMPANY LTD. AND 2 OTHERS — Allahabad High Court (2022-02-11)
Kamaljeet Kaur v. State of U.P. — Allahabad High Court (2022-02-11)
SHAKUNTALA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-11)