LexKAUSHAL JAYENDRA THAKER,UMESH CHANDRA SHARMA
44 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 44 |
Disposal nature
| Allowed/Partly Allowed on merits | 22 |
| Dismissed on merits | 12 |
| Disposed off/Decided on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
Recent judgments
- GUFRAN AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-08-29)
- SUNIL KUMAR KATIYAR v. STATE OF U.P. — Allahabad High Court (2023-08-29)
- ISHTIYAK v. STATE OF U.P. — Allahabad High Court (2023-08-29)
- RAKESH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-08-29)
- ASHWANI SHARMA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-08-29)
- AJEET SINGH @ RANJEET SINGH v. STATE OF U.P. — Allahabad High Court (2023-08-11)
- GULAB SAH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-08-10)
- NATIONAL INSURANCE CO. LTD. v. UMESH PAL AND 3 OTHERS — Allahabad High Court (2023-08-10)
- MANNI v. STATE OF U.P. — Allahabad High Court (2023-08-10)
- STATE OF U.P. v. DEVENDRA AND OTHERS — Allahabad High Court (2023-08-09)