KAUSHAL JAYENDRA THAKER,SUDHIR AGARWAL
97 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 97 |
Disposal nature
| Dismissed on merits | 94 |
| Allowed/Partly Allowed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- DEVENDRA KUMAR CHAURASIA v. UNION OF INDIA and OTHERS — Allahabad High Court (2019-05-21)
- LAXMI NARAIN v. EXECUTIVE DIRECTOR APPELLATE AUTHORITY AND OTHERS — Allahabad High Court (2019-05-21)
- MUSTAQ AHMAD KHAN v. UNION OF INDIA and OTHERS — Allahabad High Court (2019-03-15)
- POWER GRID CORPORATION OF INDIA LTD. v. OMKAR SINGH AND OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD v. NEPAL SINGH and OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD v. SHER SINGH and OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD. v. MAHENDER SINGH AND ANOTHER — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD. v. RAJINDER SINGH AND OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD v. PUSHKAR SINGH and OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD. v. RAJPAL SINGH AND OTHERS — Allahabad High Court (2018-12-12)
Lex