KAUSHAL JAYENDRA THAKER,SUBHASH CHAND

188 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

188

Disposed off/Decided on merits	73
Dismissed on merits	63
Allowed/Partly Allowed on merits	49
Dismiss other than merit(DD/Non Prosec./Abated)	3

MANISH KUMAR v. RICHA — Allahabad High Court (2021-10-08)
CHANDRESH GAVADE v. SHYAM GAVADE @ NANA — Allahabad High Court (2021-10-08)
M/S RUCHIKA MOTORS BUSINESS AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
RANI DEVI v. MOHAMMAD ANEESH AND 2 OTHERS — Allahabad High Court (2021-10-08)
SMT. SITA RAI AND 3 OTHERS v. NATIONAL INSURANCE CO. LTD. AND 2 OTHERS — Allahabad High Court (2021-10-08)
HIMESH KUMAR v. SMT. ALPANA — Allahabad High Court (2021-10-07)
MUKESH KUMAR v. UNION OF INDIA and OTHERS — Allahabad High Court (2021-10-07)
SMT. RANI DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-10-07)
SANJAY YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2021-10-07)
PARAS NATH SINGH v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2021-10-06)