KAUSHAL JAYENDRA THAKER,SHIV SHANKER PRASAD
20 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Allowed/Partly Allowed on merits | 8 |
| Dismissed on merits | 8 |
| Disposed off/Decided on merits | 4 |
Recent judgments
- SMT. GANGA DEVI v. STATE OF U.P. — Allahabad High Court (2023-05-29)
- GUDDU VERMA v. STATE OF U.P. — Allahabad High Court (2023-05-29)
- JAI KISHAN @ BABLU v. STATE OF U.P. — Allahabad High Court (2023-05-29)
- ANKIT v. STATE OF U.P. — Allahabad High Court (2023-05-24)
- SMT. MITHLESH v. STATE OF U.P. — Allahabad High Court (2023-05-22)
- RAGHUNATH and OTHERS v. STATE OF U.P. — Allahabad High Court (2023-05-15)
- NARENDRA and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-05-15)
- STATE OF U.P. v. DOODH NATH and OTHERS — Allahabad High Court (2023-05-12)
- STATE OF U.P. v. SHOBHNATH and OTHERS — Allahabad High Court (2023-05-12)
- MADHUBAN PATEL v. STATE OF U.P. — Allahabad High Court (2023-05-11)
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