KAUSHAL JAYENDRA THAKER,SAUMITRA DAYAL SINGH

20 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	7
Disposed off/Decided on merits	7
Allowed/Partly Allowed on merits	3
Dismissed on merits	3

VINAY PRATAP SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-11-22)
M/S SAMRAT TRADING COMPANY v. State of U.P. AND ANOTHER — Allahabad High Court (2021-11-22)
DINESH CHANDRA SHARMA v. KANPUR ELECTRICITY SUPPLY COMPANY LTD. (KESCO) AND 4 OTHERS — Allahabad High Court (2021-11-22)
RAMASHANKAR LAKSHMI NARAYAN AND BROS v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-11-22)
PRAMOD YADAV v. State of U.P. and 4 others — Allahabad High Court (2021-11-22)
KRISHNAWATI DEVI AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-11-22)
PAWAN GUPTA v. NAGAR NIGAM ALIGARH AND ANOTHER — Allahabad High Court (2021-11-22)
NETRAPAL @ NEPAL v. STATE OF U.P. — Allahabad High Court (2021-11-22)
M/S FABSHINE CORPORATION v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-22)
MAHENDRA SINGH YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-11-22)