KAUSHAL JAYENDRA THAKER,PRITINKER DIWAKER
42 recorded High Court judgment(s) · 2018–2018
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| Allahabad High Court | 42 |
Disposal nature
| Disposed off/Decided on merits | 28 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Dismissed on merits | 5 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- JAYANT KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-07)
- MOHAMMAD FARID v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-30)
- SURENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2018-11-02)
- K. RAMCHANDRAN PILLAI and ANOTHER v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-10-26)
- RAJEEV KUMAR SAINI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-26)
- LAV KUMAR ALIAS KANHIYA v. STATE OF U.P. — Allahabad High Court (2018-10-26)
- RAKESH AGRAWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-25)
- MOHD. ASIM AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- HUMULWARA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-25)
- SRI BADE HANUMAN JI TRIVENI BANDH AND OTHERS v. CONTONMENT BOARD ALLAHABAD AND OTHERS — Allahabad High Court (2018-10-24)
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