LexKAUSHAL JAYENDRA THAKER,NALIN KUMAR SRIVASTAVA
126 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 126 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 47 |
| Allowed/Partly Allowed on merits | 38 |
| Disposed off/Decided on merits | 21 |
| Dismissed on merits | 20 |
Recent judgments
- BADAM SINGH v. STATE OF U.P. — Allahabad High Court (2022-12-14)
- SARJEET and ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-12-14)
- MITHLESH v. State of U.P. — Allahabad High Court (2022-12-08)
- PUTTAN v. STATE OF U.P. — Allahabad High Court (2022-11-24)
- RAJ KUMAR @ RAJU v. STATE OF U.P. — Allahabad High Court (2022-11-23)
- STATE OF U.P. v. MUNNEY AND OTHERS — Allahabad High Court (2022-10-21)
- DEEPAK AND ANR. v. STATE OF U.P. — Allahabad High Court (2022-10-20)
- RAM NIWAS v. STATE — Allahabad High Court (2022-10-20)
- BALVEER SINGH v. STATE OF U.P. — Allahabad High Court (2022-10-20)
- MUNNA @ PARVEZ v. STATE OF U.P. — Allahabad High Court (2022-10-20)