KAUSHAL JAYENDRA THAKER,. GAUTAM CHOWDHARY

405 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

405

Disposed off/Decided on merits	138
Dismissed on merits	113
Allowed/Partly Allowed on merits	93
Dismiss other than merit(DD/Non Prosec./Abated)	61

PUSHPA DEVI v. STATE OF U.P. — Allahabad High Court (2022-07-05)
BANTU @ VIMAL BABU AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-07-05)
SMT. RASHMI (CORPUS) v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-07-04)
SMT. RENU NISHAD v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-06-24)
SMT. RAJKUMARI v. State of U.P. AND 10 OTHERS — Allahabad High Court (2022-06-24)
RAKESH DEVI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-24)
RAHUL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-24)
PAWAN GUPTA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-24)
ABRAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-24)
SHEELENDRA KUMAR @ SHAILENDRA @ SHEELU v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-06-24)