KAUSHAL JAYENDRA THAKER,DINESH PATHAK

308 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

308

Disposed off/Decided on merits	202
Dismissed on merits	70
Allowed/Partly Allowed on merits	26
Dismiss other than merit(DD/Non Prosec./Abated)	9
(unspecified)	1

M/S H.M.V. CONSTRUCTION v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-05-11)
RINKA ALIAS JITENDRA v. STATE OF U.P. — Allahabad High Court (2021-11-30)
STATE OF U.P. v. UMA SHANKAR and OTHERS — Allahabad High Court (2021-11-24)
SMT. ANARPATI VARMA v. STATE OF U.P. and ANOTHER — Allahabad High Court (2021-11-18)
AFTAB v. STATE — Allahabad High Court (2021-11-16)
STATE OF U.P. v. ZULFKAR — Allahabad High Court (2021-11-16)
STATE OF U.P. v. JAGDEV — Allahabad High Court (2021-11-16)
STATE OF U.P. v. DHARAM SINGH and ANOTHER — Allahabad High Court (2021-11-16)
State of U.P. v. SINTOO @ PRADEEP — Allahabad High Court (2021-11-16)
C/M AADARSH JUNIOR HIGH SCHOOL AND OTHERS v. SRI PRABHA KANT SHUKLA AND OTHERS — Allahabad High Court (2021-11-15)