LexKAUSHAL JAYENDRA THAKER,AJIT SINGH
121 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 121 |
Disposal nature
| Disposed off/Decided on merits | 44 |
| Dismissed on merits | 32 |
| Allowed/Partly Allowed on merits | 27 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 18 |
Recent judgments
- JAI PAL v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- NAWAB KHAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- PRITHVI NARAYAN PANDEY AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- RAIS @ RAHEES v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- DALEL v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- VIJAY KUMAR v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- DHARMMUNI JOSHI AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- MUKESH @ JEET LAL @ JETAYE v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- SARTAZ v. STATE OF U.P. — Allahabad High Court (2023-02-24)
- AMIT @ PAPPAN v. STATE OF U.P. — Allahabad High Court (2023-02-22)