LexKAUSHAL JAYENDRA THAKER,AJAI TYAGI
412 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 412 |
Disposal nature
| Disposed off/Decided on merits | 152 |
| Allowed/Partly Allowed on merits | 128 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 68 |
| Dismissed on merits | 63 |
| Cases not falling above | 1 |
Recent judgments
- STATE OF U.P. v. KRISHNADEO @ JHULA and OTHERS — Allahabad High Court (2022-12-23)
- AJAYRAJ @ RAJA v. STATE OF U.P. — Allahabad High Court (2022-12-14)
- SANJEEV AND ANR. v. STATE OF U.P. — Allahabad High Court (2022-12-13)
- VASHISTH GAUR v. STATE OF U.P. — Allahabad High Court (2022-12-12)
- DEVENDRA KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-12)
- STATE v. THAN SINGH AND OTHERS — Allahabad High Court (2022-12-12)
- BABU KHAN AND ANOTHER v. STATE — Allahabad High Court (2022-12-09)
- PADAM SINGH v. STATE OF U.P — Allahabad High Court (2022-12-09)
- INAYAT ALI AND ANOTHER v. STATE — Allahabad High Court (2022-12-09)
- BAGH SINGH AND ANOTHER v. STATE — Allahabad High Court (2022-12-09)