LexKAUSHAL JAYENDRA THAKER
10,194 recorded High Court judgment(s) · 2001–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 10194 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 3051 |
| Allowed/Partly Allowed on merits | 2661 |
| Disposed off/Decided on merits | 2598 |
| Dismissed on merits | 1835 |
| DISMISSED AS WITHDRAWN | 20 |
| Decided by Lok Adalat | 12 |
| (unspecified) | 6 |
| Cases not falling above | 4 |
Recent judgments
- SMT.SHANTI MISHRA AND OTHERS v. THE ORIENTAL INSURANCE CO.LTD. — Allahabad High Court (2023-08-29)
- TEJPAL SINGH AND ANOTHER v. SONI SINGH AND OTHERS — Allahabad High Court (2023-08-29)
- SMT. KESHAR DEVI JAISWAL AND OTHERS v. THE UNITED INDIA INSURANCE CO. LTD. AND ANOTHER — Allahabad High Court (2023-08-29)
- MOTICHAND v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2023-08-29)
- SMT. USHA DEVI AND ANOTHER v. SRI RAHMAT HUSSAIN AND OTHERS — Allahabad High Court (2023-08-29)
- NATIONAL INSURANCE CO. LTD. v. SUNITA DEVI AND OTHERS — Allahabad High Court (2023-08-29)
- ASHARFI LAL AND ANOTHER v. SMT. MOHAR SHREE AND ANOTHER — Allahabad High Court (2023-08-29)
- SMT. TAUSEEN BEE v. SHRI RAJEEV AGRAWAL AND OTHERS — Allahabad High Court (2023-08-29)
- SHEILENDRA SINGH v. SMT. VIRMA DEVI AND OTHERS — Allahabad High Court (2023-08-29)
- ARVIND KUMAR AND ANOTHER v. ORIENTAL INSURANCE CO. LTD. AND OTHERS — Allahabad High Court (2023-08-29)