KARUNESH SINGH PAWAR

14,153 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

14153

Allowed/Partly Allowed on merits/Granted	7135
Disposed off/Decided on merits	3372
Dismissed on merits/Rejected	1870
Dismiss other than merit(DD/Non Prosec./Abated)	590
DISMISSED AS NOT PRESSED	364
DISMISSED AS WITHDRAWN	324
DISMISSED AS INFRUCTUOUS	260
Dismissed on merits	150

ANIL KUMAR SINGH AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE GOVT. UP CIVIL SECTT. LKO. AND 4 OTHERS — Allahabad High Court (2026-05-27)
ANKIT KUMAR v. STATE OF U.P. THRU ADDL. CHIEF SECY. HEALTH and FAMILY and ORS. — Allahabad High Court (2026-04-06)
RADHAMANI TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
DINESH SAROJ v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME LKO. — Allahabad High Court (2025-12-19)
ANOOP KESARWANI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
MANOJ KUMAR BHARDWAJ(ARRAYED AS MANOJ BHARDWAJ PTO LKO. IN FIR) v. STATE OF U.P. THRU. PRIN. SECY. (HOME) LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
ASHISH YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
MOHD. KASIM ALI KHAN v. STATE OF U.P. THRU. PRIN. SECY. (HOME) LKO. — Allahabad High Court (2025-12-19)
MANNTUN @ MANNATUL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
Husain alias Haider Ali Urf Jugnu v. State of Uttar Pradesh through Chief Secretary Department of Home and Another — Allahabad High Court (2025-12-19)