KARUNA NAND BAJPAYEE,SANJAY KUMAR SINGH

200 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• BABBU SINGH NOHARI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-07)
• MANOJ AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• RAJESH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• JAGDISH AND 14 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• RAJ KUMAR AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• WAHID v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• IKRAM AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• LEELA SINGH AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• ASHU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-07)
• HARI MOHAN SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-07)