KARUNA NAND BAJPAYEE,IFAQAT ALI KHAN

766 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

766

Disposed off/Decided on merits	649
Dismissed on merits	109
(unspecified)	4
Decided in terms of compromise	2
Allowed/Partly Allowed on merits	1
Dismiss other than merit(DD/Non Prosec./Abated)	1

GOLU v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-04-05)
AVANISH @ DADDU AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
PRAVEEN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
MANISH MISHRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
AMIT SINGH GAHRAVAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
KARMENDRA KUSHWAHA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
DILEEP KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
RAKESH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
BASANT KUSUMAKAR UPADHYAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
MUKESH SAHU (MINOR) AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)