LexKARUNA NAND BAJPAYEE
11,865 recorded High Court judgment(s) · 2013–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 11865 |
Disposal nature
| Disposed off/Decided on merits | 7852 |
| Dismissed on merits | 3297 |
| Allowed/Partly Allowed on merits | 615 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 44 |
| (unspecified) | 42 |
| Reference Disposed off | 13 |
| Transf/Returned for presentation to other court | 1 |
| Decided in terms of compromise | 1 |
Recent judgments
- SMT. RAJ KUMARI AND 3 OTHERS v. State of U.P. — Allahabad High Court (2019-12-11)
- JALALUDDIN ANSARI AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-12-07)
- NITESH AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-07)
- RASHID ALI KHAN AND 3 ORS v. State of U.P. AND ANR — Allahabad High Court (2019-12-07)
- SACHHIDANAND AND 14 ORS v. State of U.P. AND ANR — Allahabad High Court (2019-12-07)
- MOHD. ABDUL QADEER @ REHAN v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-07)
- SHAKUNTALA VERMA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-12-07)
- DHARMENDRA v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-07)
- RAKESH KUMAR LODH v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-07)
- MOHD. RAEES v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-07)