KARUNA NAND BAJPAYEE,DINESH KUMAR SINGH-I

243 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• RISHABH MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-02)
• SHASHI PRAKASH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-26)
• NAND KUMAR KESHARWANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-13)
• NASEEM AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
• PAPPI YADAV AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
• SHAILENDRA KUMAR AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
• SAYYAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
• TEJVEER AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
• GOLU AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
• MOHD AYYOOB(OWNER) AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)