KARUNA NAND BAJPAYEE,AJIT SINGH

246 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

246

Disposed off/Decided on merits	200
Dismissed on merits	41
(unspecified)	3
Allowed/Partly Allowed on merits	2

SMT. SUNITA v. STATE OF U.P. — Allahabad High Court (2019-05-31)
RAJ NANDANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-17)
VIJENDRA DWIVEDI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-26)
LEEKESH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
SMT. BANA DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
SANDHYA YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-25)
NAUSHAD AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
PRABHAKAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
RAM SHIROMANI MISHRA @ BAU MISHRA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
MAHENDRA KUMAR BIND v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-25)