KARAMJIT SINGH

11,808 recorded High Court judgment(s) · 2015–2025

Courts

Disposal nature

Recent judgments

• SAHIL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-04-08)
• SATNAM SINGH ALIAS SATTI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-04-08)
• THE ESTATE OFFICER UNION TERRITORY CHD AND ANR v. PUNJAB STATE FEDERATION OF COOPERATIVE SUGAR MILLS — Punjab & Haryana High Court (2025-04-08)
• BHAVNA DIXIT AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-08)
• SUNIL SETHI v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2025-04-08)
• PARDEEP KUMAR @ BIKKI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-04-08)
• SONI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-04-08)
• ROHTASH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2025-04-08)
• JAGGA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-04-08)
• ARJUN @ ANUJ v. STATE OF HARYANA — Punjab & Haryana High Court (2025-04-08)