KANWALJIT SINGH AHLUWALIA,. TIRATH SINGH THAKUR

78 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• KESHAV KUMAR BANSAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2009-11-12)
• HEMANT GOSWAMI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-11-12)
• SURINDER KUMAR SHARMA AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-11-12)
• CHARAN SINGH v. STATE OF HY.ETC. — Punjab & Haryana High Court (2009-11-12)
• USHA ARORA v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-11-09)
• SPORTS AUTHORITY OF INDIA AND ANR. v. CAT AND ANR. — Punjab & Haryana High Court (2009-11-06)
• M/S MANOJ KUMAR v. ADDL. DIRECTOR GENERAL OF DRI — Punjab & Haryana High Court (2009-10-09)
• O.P. MUNJAL AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2009-09-29)
• DAULAT RAM v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-09-25)
• JASWINDER SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-09-24)