KANWALJIT SINGH AHLUWALIA,NISHA GUPTA

90 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• SMT BARFI DEVI AND ANR v. STATE — Rajasthan High Court (2015-06-29)
• SMT UMESH DEVI v. STATE — Rajasthan High Court (2015-05-21)
• KISHORE AND ANR v. STATE — Rajasthan High Court (2015-05-21)
• RAM SINGH v. STATE — Rajasthan High Court (2015-05-18)
• SHRIRAM ALIAS SARIYA v. STATE — Rajasthan High Court (2015-05-18)
• DAYAL AND ORS v. STATE — Rajasthan High Court (2015-05-18)
• NAGAR MAL v. STATE — Rajasthan High Court (2015-05-15)
• MEENA v. STATE HOME DEPARTMENTANR — Rajasthan High Court (2015-05-15)
• HANUMAN v. STATE — Rajasthan High Court (2015-05-15)
• HEERA LAL v. STATE — Rajasthan High Court (2015-05-14)