KANWALJIT SINGH AHLUWALIA,. HEMANT GUPTA

55 recorded High Court judgment(s) · 2008–2014

Courts

Disposal nature

Recent judgments

• AJMER v. STATE OF HARYANA — Punjab & Haryana High Court (2014-11-05)
• SATISH v. STATE OF HARYANA — Punjab & Haryana High Court (2014-10-10)
• SUKHJINDER PAL SINGH AND OTHERS v. LDH IMP TRUST AND OTHERS — Punjab & Haryana High Court (2011-01-10)
• S P ARORA v. STATE INFORMATION COMMISSION, HARYANA AND ORS. — Punjab & Haryana High Court (2008-10-17)
• NANCY COLLEGE OF EDUCATION AND ANR v. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS — Punjab & Haryana High Court (2008-10-17)
• STATE THROUGH COLLECTOR, BATHINDA v. M/S MERRY LAND ESTATES AND OTHERS — Punjab & Haryana High Court (2008-09-30)
• THE SECRETARY TO GOVT. OF PUNJAB AND ORS. v. VINOD KUMAR AND ORS. — Punjab & Haryana High Court (2008-09-29)
• MEHAM COOP. SUGAR MILL LTD. v. PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2008-09-29)
• R.K. SYAL v. CHD. ADMN. AND ORS — Punjab & Haryana High Court (2008-09-29)
• SARITA RANI v. KURUKSHETRA UNIV. KURUKSHETRA & ORS — Punjab & Haryana High Court (2008-09-26)