KANWALJIT SINGH AHLUWALIA,GOVERDHAN BARDHAR

61 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• MANISH SAINI SON OF SHRI RAMAVTAR SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-29)
• SURESH CHAND VERMA SON OF SHRI HAR CHAND VERMA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• RAVINDRA JAIN S/O SHRI LAL CHAND JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• ANIL S/O LAXMI NARAYAN B/C MEHRA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• DROPDI WIFE OF SHRI BABU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• MAAN SINGH @ MANIYA S/O SHRI NAGARMAL B/C DHANAK v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• KADU @ MAHENDRA S/O SHRI RAMESH CHAND B/C GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• MAMTA BHOPA W/O SHRI RATAN SINGH D/O SHRI BABU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• PRABHUDAYAL S/O SHRI RAMJILAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-05-28)
• AJAY SINGH S/O SHRI KANTA SINGH RAJPUT B/C RAJUT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-27)