KANWALJIT SINGH AHLUWALIA,BANWARI LAL SHARMA

37 recorded High Court judgment(s) · 2015–2019

Courts

Disposal nature

Recent judgments

• IQBAL S/O MR. FANNU QURESHI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
• BANTI @ CHATURBHUJ v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-29)
• SHREEMAN S/O SHRI JOHRI LAL B/C MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-29)
• MOHAR PAL v. STATE AND ORS — Rajasthan High Court (2019-04-26)
• RAJPAL SON OF SHRI UDAI RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-04-23)
• FAKRE ALAM @ KHACHHU S/O SHRI BUNDU KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-22)
• MUKESH S/O SHRI HANUMAN PRASAD JANGID KHATI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-22)
• GUJARMAL v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2019-04-22)
• GUMAN NATH v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2019-04-12)
• SABIR PATHAN @ SHABIR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-04-12)