KANWALJIT SINGH AHLUWALIA,. ASHUTOSH MOHUNTA

217 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• CHAMAN LAL SHARMA v. PUNJAB AGRO FOODGRAINS CORP. LTD. AND ANR. — Punjab & Haryana High Court (2008-07-10)
• INDIAN EDUCATION SOCIETY v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-07-10)
• AMAN GILL @ PAWANBIR DHALIWAL v. PUNJABI UNIVERISTY, PATIALA AND ANR. — Punjab & Haryana High Court (2008-07-10)
• M/S D.D.AGRO FOODS v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-09)
• M/S SANCHI SECURITY CO. P;VT. LTD. v. PRESIDING OFFICER COURT-CUM-INDS.TRI. AND ANR. — Punjab & Haryana High Court (2008-07-09)
• MAHESH KUMAR VERMA v. PUNJAB COOP SUPPLY AND MARKETING FED — Punjab & Haryana High Court (2008-07-07)
• RAM SINGH v. ASSISTANT LABOUR COMMISSIONER AND ANR. — Punjab & Haryana High Court (2008-07-07)
• DR.NATASHA ATTRI v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-07)
• ASSOCIATION OF SELF FINANCING COLLEGES OF PE v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-04)
• KRITIKA KHANAGWAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-07-04)