KANWALJIT SINGH AHLUWALIA

7,312 recorded High Court judgment(s) · 1988–2025

Courts

Disposal nature

Recent judgments

• K.B.SINGH & ANR. v. GURU ANGAD DEV VETERINARY & ANIMA UN.LDH.& ORS. — Punjab & Haryana High Court (2025-12-23)
• CHANDER MOHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-05-30)
• (O&M) AMRIK SINGH ETC. v. CHARAN SINGH ETC. — Punjab & Haryana High Court (2023-02-14)
• JAGJIT SINGH v. MD PEPSU RTC PATIALA — Punjab & Haryana High Court (2019-05-13)
• KARTAR SINGH v. MD PEPSU ROAD TANSPORT. CORP PATIALA — Punjab & Haryana High Court (2019-05-13)
• MANOHAR LAL v. PRTC PATIALA — Punjab & Haryana High Court (2019-05-13)
• HARCHAND SINGH TC. v. STATE OF PB.ETC. — Punjab & Haryana High Court (2019-05-13)
• SUKHDEV RAM v. P.R.T.C.PATIALA — Punjab & Haryana High Court (2019-05-13)
• GURNAM SINGH v. MD PEPSU ROAD TRAN. CORPO. PATIALA — Punjab & Haryana High Court (2019-05-13)
• MOHINDER SINGH v. MANAGING DIRECTOR PEPSU ROAD &A NR. — Punjab & Haryana High Court (2019-05-13)