KANWALJIT SINGH AHLUWALIA
9,991 recorded High Court judgment(s) · 2011–2019
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| Rajasthan High Court | 9991 |
Disposal nature
| DISPOSED OF | 5020 |
| ALLOWED | 2303 |
| DISMISSED | 2118 |
| WITHDRAWN | 364 |
| PREMPTORY | 60 |
| PARTLY ALLOWED | 54 |
| PEREMPTORY | 21 |
| BOGUS | 19 |
Recent judgments
- HARUN S/O SH. HAKMUDDIN B/C MEV v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-20)
- VISHNUKUMAR MITTAL S/O SHRI HUKUM CHAND MITTAL B/C VAISYA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-07-15)
- CHANDRAMOHAN S/O SHRI HARIMOHAN MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-21)
- SAHRUNNA D/O SHRI SUMER, WIFE OF SHRI MUBEEN, BY CASTE MEO v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-17)
- BHARAT SINGH S/O SHRI SHIVNARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-17)
- DEVENDRA GODARA SON OF LATE RAM KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
- ROORMAL MEENA v. SHRI SHIKHAR AGARWAL AND OTHERS — Rajasthan High Court (2019-04-30)
- VINITA W/O SHRI MANSINGH B/C MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
- HANSRAJ S/O SHRI SHANKAR LAL B/C YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
- DEEPAK SONI S/O SHRI ABHAY KUMAR SONI B/C SUNAAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
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