LexKAMAL KHATA,NATIONAL LOK ADALAT
34 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 34 |
Disposal nature
| Disposed Off | 34 |
Recent judgments
- VANDANA W/O. GAUTAM WAGHMARE AND ORS. v. RANDHIRSINGH S/O. JASVANTSINGH PARMAR AND ORS. — Bombay High Court (2026-03-14)
- THE STATE OF MAHARASHTRA AND ANR v. SHYAMLAL HARIRAM — Bombay High Court (2023-09-09)
- TASGAON MUNICIPAL COUNCIL v. SHRI DAGADULAL DHANRAJ BOTHARA AND ORS — Bombay High Court (2023-09-09)
- THE STATE OF MAHARASHTRA AND ANR v. SHYAMLAL HARIRAM — Bombay High Court (2023-09-09)
- THE STATE OF MAHARASHTRA AND ANR v. SHYAMLAL HARIRAM — Bombay High Court (2023-09-09)
- THE STATE OF MAHARASHTRA AND ANR v. SHYAMLAL HARIRAM — Bombay High Court (2023-09-09)
- THE EXECUTIVE ENGINEER,KANHER IRRIGATION DIVISION NO 2 v. JAYSING BABUSING RAJESHIRKE AND ORS — Bombay High Court (2023-09-09)
- TASGAON MUNICIPAL COUNCIL v. SHRI DAGADULAL DHANRAJ BOTHARA AND ORS — Bombay High Court (2023-09-09)
- THE STATE OF MAHARASHTRA AND ANR v. SHYAMLAL HARIRAM — Bombay High Court (2023-09-09)
- THE STATE OF MAHARASHTRA AND ANR v. SHYAMLAL HARIRAM — Bombay High Court (2023-09-09)