KALYAN RAI SURANA, . YARENJUNGLA LONGKUMER

23 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MAYA RANI SARKAR v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-12-15)
• SAMSUL HAQUE v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-12-09)
• HEMAM MANORAMA DEVI v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2025-12-04)
• SARBHANU BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-12-04)
• KARIM ALI AND ANR v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2025-12-04)
• MRS PURABI LAHAN HANDIQUE v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2025-12-04)
• JHUNU ROY v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2025-12-03)
• SMT MALABIKA RAJBONGSHI v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2025-12-02)
• CHAN MIYA ALIAS CHAND MIYA v. THE UNION OF INDIA — Gauhati High Court (2025-12-02)
• SAMIR ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-12-02)