KALYAN RAI SURANA, . SUSMITA PHUKAN KHAUND

309 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

309

Disposed Of	277
Dismissed	20
Closed	9
Allowed	2
Dismissed on withdrawal with liberty to approach again	1

MS BHUMYA PVT LTD v. CANARA BANK — Gauhati High Court (2026-05-18)
MASUDA BEGUM @ MASHUDA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-05-11)
SAHIDUL ISLAM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-04-28)
SONA BHANU @ SONA BHANU KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-04-23)
MD. ABDUL HUSSAIN @ ABDUL HASEN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-04-23)
SAKEN ALI v. THE UNION OF INDIA and 4 ORS. — Gauhati High Court (2026-04-23)
HAJERA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-04-23)
PROF GURUPRASAD KHATANIAR v. THE GAUHATI UNIVERSITY AND 4 ORS — Gauhati High Court (2026-04-21)
PROF. GURU PRASAD KHATANIAR v. THE GAUHATI UNIVERSITY AND 4 ORS — Gauhati High Court (2026-04-21)
SAHARA BEGUM v. UNION OF INDIA AND 6 ORS — Gauhati High Court (2026-04-20)