KALYAN RAI SURANA, . SOUMITRA SAIKIA

89 recorded High Court judgment(s) · 2021–2026

Courts

Gauhati High Court

Disposed Of	82
Dismissed	4
Closed	2
Dismissed On withdrawal no order for such liberty	1

SURAJIT BARMAN AND 2 ORS. v. PUNJAB NATIONAL BANK AND 2 ORS. — Gauhati High Court (2026-03-25)
FATEMA BIDHABA v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2026-03-25)
DIPALI BISWAS v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-02-25)
SHARMILA VIJAY SHETTY v. BURAGOHAIN TEA COMPANY LIMITED and ANR — Gauhati High Court (2025-10-28)
BURAGOHAIN TEA COMPANY LIMITED and ANR v. UNION OF INDIA and ANR — Gauhati High Court (2025-10-28)
RIJU BORO AND ORS v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2025-07-09)
LOKMAN ALI v. THE CHIEF GENERAL MANAGER AND 3 ORS. — Gauhati High Court (2025-07-09)
MAHAMMAD ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-12-02)
IDORJAN BIBI @ IYEDIJAN BIBI v. THE UNION OF INDIA and 9 ORS — Gauhati High Court (2024-12-02)
MAHAMMAD ALI v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2024-12-02)