KALYAN RAI SURANA, . SHAMIMA JAHAN

78 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SMT. JOYANTA MAIBANGSA v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2026-06-02)
• MD. MANNAS ALI v. UNION OF INDIA AND 4 ORS — Gauhati High Court (2026-06-01)
• SHAJIRAN @ SAZIRAN BEWA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-20)
• NIVA SUKLABAIDYA @ NIVA BAIDYA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-14)
• AMELA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-05-12)
• BENUBALA SINGHA v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2026-05-12)
• TARA BHANU v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-04-23)
• JAHANARA BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-04-23)
• MD. SIRAJUDDIN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2026-04-23)
• JOYNAL ABEDIN, v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-04-23)