KALYAN RAI SURANA, . RAJESH MAZUMDAR

68 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ANIL NARZARY v. THE UNION OF INDIA and 7 ORS. — Gauhati High Court (2026-01-07)
• MD FARISH v. THE UNION OF INDIA — Gauhati High Court (2026-01-05)
• AMINUL ISLAM v. THE UNION OF INDIA AND 4 ORS. — Gauhati High Court (2025-11-26)
• MD. DARBESH ALI AND 5 ORS. v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-10-15)
• ABDUL KHALEK v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-09-18)
• HUSSAIN ALI @ HOSSEN ALI v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2025-09-18)
• JERINA BEGUM @ ZERINA BEGUM @ JARINA AHMED v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-09-18)
• ABHISHEK BORBORA v. THE STATE OF ASSAM — Gauhati High Court (2025-09-16)
• KURJUT ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-09-16)
• SANTANA DEY v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-09-16)