KALYAN RAI SURANA, . N. UNNI KRISHNAN NAIR

21 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• RUPCHAN ALI @ RUPSHAN ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-10-16)
• RUBEDA BEGUM v. THE UNION OF INDIA AND ORS — Gauhati High Court (2025-06-26)
• RUBEDA BEGUM v. THE UNION OF INDIA AND ORS — Gauhati High Court (2025-06-26)
• RAHIM ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-06-26)
• ABDUL KHALEK @ MD. KHALEK ALI @ KHALEK MIAH @ A KHALEK v. THE UNION OF INDIA AND ORS — Gauhati High Court (2025-06-26)
• MAHESH DEKA v. THE STATE OF ASSAM — Gauhati High Court (2025-06-09)
• SHRI BARUN DAS AND ANR v. AUTHUM INVESTMENT AND INFRASTRACTURE LIMTED AND ORS — Gauhati High Court (2025-06-08)
• FAKARUDDIN v. THE UNION OF INDIA AND ORS — Gauhati High Court (2025-06-08)
• THE UNION OF INDIA AND 3 Ors. v. THE STATE OF AP and 9 Ors. — Gauhati High Court (2024-11-20)
• THE UNION OF INDIA and 3 Ors. v. THE STATE OF AP and 9 Ors. — Gauhati High Court (2024-11-20)